Section 55(2) in Maharashtra Public Universities Act, 2016
(2)The Board of Students' Development shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)one professional, nominated by the Vice-Chancellor, in the field of Performing Arts;(d)one professional, nominated by the Vice-Chancellor in the field of Art and Fine Arts;(e)Two teachers, nominated by the Vice-Chancellor involved in cultural or welfare activities out of whom one shall be woman ;(f)office bearers of University Students Council;(g)District Co-ordinators of Culture and Student Welfare for each district to be nominated by Management Council;(h)Director of National Service Scheme (NSS) of the University;(i)the Director, Board of Students' Development, Member- Secretary.
