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State of Maharashtra - Section

Section 55 in Maharashtra Public Universities Act, 2016

55. Board of Students' Development.

(1)There shall be a Board of Students' Development to plan and oversee the various cultural and welfare activities of the students in colleges, institutions and university departments. The activities of the Board of Student's Development shall be carried out by the Director of Students' Development.
(2)The Board of Students' Development shall consist of the following members, namely:-
(a)the Vice-Chancellor - Chairperson;
(b)the Pro-Vice-Chancellor;
(c)one professional, nominated by the Vice-Chancellor, in the field of Performing Arts;
(d)one professional, nominated by the Vice-Chancellor in the field of Art and Fine Arts;
(e)Two teachers, nominated by the Vice-Chancellor involved in cultural or welfare activities out of whom one shall be woman ;
(f)office bearers of University Students Council;
(g)District Co-ordinators of Culture and Student Welfare for each district to be nominated by Management Council;
(h)Director of National Service Scheme (NSS) of the University;
(i)the Director, Board of Students' Development, Member- Secretary.