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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

(2)Notwithstanding such repeal, anything done or any action taken before the commencement of these Rules will be deemed to be done or taken under these Rules as if these Rules were enforced on the day on which such thing was done or such action was taken.