Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(1)The school shall issue the certificate of completion of elementary education to the child before the last working day of the academic year in Form 5 as shown in Appendix VI.