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[Cites 0, Cited by 0] [Section 13D(1)] [Section 13D] [Entire Act]

State of Meghalaya - Subsection

Section 13D(1)(c) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(c)any animal or property or any specified class of animals or property shall be removed from the said area or to any specified part thereof;