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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(3)(e) in The Orissa Factories Rules, 1950

(e)circular troughs of the fountain type provided that the Inspector may, having regard to the needs and habits of the workers, fix the proportion in which the aforementioned types of facilities shall be installed.