Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] Union of India - Subsection Section 157(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)With regard to load bearing structures of a new type, data shall be collected for first two years in order to compare them with the design calculations.
