Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iii) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(iii)a retiring pension on absorption in or under a Corporation or Company or body in terms of Rule 43, of Orissa Civil Services (Pension) Rules, 1992 and who elects to receive monthly pension and retirement gratuity; or