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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar Technical Staff Selection Commission Rules, 2015

(1)Strength of posts of the subordinate officers and lower Staff for the working of the Commission shall be the same as may be sanctioned by the Government from time to time. Officers and lower Staffs shall be made available by the General Administration Department against approved sanctioned Strength of posts. the services of certain posts, like – peon, driver, assistant computer programmer, computer operator shall be taken by the Commission on the basis of contract by an institution at the fixed pay, fixed by the Government/Beltron till the regular appointment.