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State of Bihar - Section

Section 11 in Bihar Technical Staff Selection Commission Rules, 2015

11. Officers and Staff of the Commission.

(1)Strength of posts of the subordinate officers and lower Staff for the working of the Commission shall be the same as may be sanctioned by the Government from time to time. Officers and lower Staffs shall be made available by the General Administration Department against approved sanctioned Strength of posts. the services of certain posts, like – peon, driver, assistant computer programmer, computer operator shall be taken by the Commission on the basis of contract by an institution at the fixed pay, fixed by the Government/Beltron till the regular appointment.
(2)The conditions of service of the officers and staff of the Commission shall be the same which are applicable to the Government servants. The rules, resolutions, orders regarding disciplinary action as applicable to the government servants of equivalent rank shall be applicable to the officers and staffs of the Commission.
(3)The Commission may engage on contract the services of persons for specified period for smooth conduct of examinations in addition to the post sanctioned by the Government on the basis of advertisement and the Commission shall terminate their services as soon as the examination procedure is over. The Commission shall obtain the prior approval of the State Government on the number of such persons to be engaged and on the rate of the amount payable to them.