Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Nagaland - Subsection Section 31(1) in The Global Open University (Nagaland) Act, 2006 (1)recommend the broad policies and programmes of the University and suggest measures for the improvement and development of the University;
