Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Maharashtra - Subsection Section 67(1) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (1)Every canal system except the canal system handed over to the Water Users' Associations shall be controlled, regulated and maintained by the State Government.
