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State of Maharashtra - Section

Section 67 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

67. Control of Canal System not handed over to Water Users' Association.

(1)Every canal system except the canal system handed over to the Water Users' Associations shall be controlled, regulated and maintained by the State Government.
(2)During natural calamity or in exceptional circumstances the special repairs work in the area of the project, handed over to the Water Users' Associations shall be carried out; as prescribed, by the Appropriate Authority.