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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Mizoram - Subsection

Section 32(2)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)he shall generally advise on all matters pertaining to receipts and expenditure of the District Council;