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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(9)(l) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(l)Any receipt or refund from other sources against any expense or likely expense which has been earlier allowed as expense in the tariff;