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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(e) in Tamil Nadu Co-operative Societies Rules, 1988

(e)"housing society" means a society which has as its principal object the purchase or acquisition of land to lay out as house sites for the benefit of its members or the construction of houses for its members or the financing or facilitating the construction of houses by its members or the maintenance of, or the provision of amenities to, houses;