Himachal Pradesh High Court
Ajay Kumar vs . Ramesh Chand & Anr. on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ajay Kumar Vs. Ramesh Chand & Anr.
RSA No. 227/2022.
07.03.2023 Present: Appellant in person with Mr. R.L. Chaudhary, Advocate.
Mr. Ajay Thakur, Advocate, vice Mr. Atharv Sharma, Advocate, for respondent No. 1.
None for respondent No. 2.
Today, the case was fixed for presence of parties, however, respondent No. 1 is not present.
At the request of learned vice counsel for respondent No. 1, list on 10th April, 2023.
( Sushil Kukreja ) Judge 7th March, 2023 (raman) ::: Downloaded on - 07/03/2023 20:37:39 :::CIS