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Himachal Pradesh High Court

Ajay Kumar vs . Ramesh Chand & Anr. on 7 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ajay Kumar Vs. Ramesh Chand & Anr.

RSA No. 227/2022

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07.03.2023 Present: Appellant in person with Mr. R.L. Chaudhary, Advocate.

Mr. Ajay Thakur, Advocate, vice Mr. Atharv Sharma, Advocate, for respondent No. 1.

None for respondent No. 2.

Today, the case was fixed for presence of parties, however, respondent No. 1 is not present.

At the request of learned vice counsel for respondent No. 1, list on 10th April, 2023.

( Sushil Kukreja ) Judge 7th March, 2023 (raman) ::: Downloaded on - 07/03/2023 20:37:39 :::CIS