Bombay High Court
M/S. Bayer Cropscience Ltd vs The Income-Tax Appellate Tribunal And 2 ... on 1 September, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-212
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2125 OF 2010
M/s. Bayer Cropscience Ltd. ....PETITIONER
V/S
The Income-tax Appellate Tribunal And 2 Ors.....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 1966 OF 2009 M/s. Bayer Cropscience Ltd ....APPELLANTS V/S The Add. Commissioner Of Income Tax Circle....RESPONDENT 8 Mumbai Mr Madhur Agrawal a/w Mr Rajesh Poojary i/b Mint and Confreres for Petitioner/Appellant Mr Suresh Kumar for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 1st September, 2023 P.C. :
S. O. to 08/09/2023 .
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