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State of Uttar Pradesh - Section

Section 4 in The U.P. Educational (General Education Cadre) Service Rules, 1992

4. Cadre of Service.

(1)The strength of the service and of each category of posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the service and of each category of posts therein including the posts of Men's Branch and Women's Branch shall, until orders varying the same are passed under sub-rule (1) be as given in Appendix I :Provided that-
(1)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, with thereby entitling any person to compensation; or
(2)the Governor may create such additional, permanent or temporary posts as may be considered proper.