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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Educational (General Education Cadre) Service Rules, 1992

(2)The strength of the service and of each category of posts therein including the posts of Men's Branch and Women's Branch shall, until orders varying the same are passed under sub-rule (1) be as given in Appendix I :Provided that-