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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(iv) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(iv)Drain to be laid on concrete. - Every such drain, laid on or in the ground and if constructed of material other than cast iron, shall be laid on a bed of concrete at least 7.5 cms. thick.]