Section 73 in Haryana Panchayati Raj Election Rules, 1994
73. Production and inspection of election papers.
- While in the custody of the District Election Officer (Panchayat) -(a)the packets of unused ballot papers;(b)the packets of used ballot papers whether valid, tendered or rejected; and(c)the packets of marked copies of the voter list ;(d)shall not be opened and their contents shall not be inspected by, or produced before any person or authority except under the order of a civil court or competent authority.
