Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Haryana - Subsection Section 73(d) in Haryana Panchayati Raj Election Rules, 1994 (d)shall not be opened and their contents shall not be inspected by, or produced before any person or authority except under the order of a civil court or competent authority.
