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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(vii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(vii)copy of the registration certificate of the vehicle issued under the Motor Vehicles Act, 1988 (59 of 1988) and weighment slip in respect of mobile pressure vessels for transport of compressed gas.