Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (2)The Adhyaksha shall then secure and seal the box in such manner that the list the insertion of ballot papers remains open.
