Himachal Pradesh High Court
Kavita Kumari vs . Saya Devi & Ors. on 18 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kavita Kumari Vs. Saya Devi & Ors.
Cr. Revision No.225 of 2018 .
18.09.2023 Present: Mr. V.S. Chauhan, Senior Advocate with Mr.Vanshaj Azad, Advocate, for the petitioner. Mr. Y.P. Sood, Advocate, for respondents No.1 to 4.
Record has been received.
of Learned counsel for the appearing parties jointly pray for an adjournment on the ground to inspect the record.
rtAs prayed for, list on 07.11.2023.
( Sushil Kukreja ) September 18, 2023 Judge (VH) ::: Downloaded on - 18/09/2023 20:37:00 :::CIS