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State of Odisha - Section
Section 7 in The Orissa Consumer Welfare Fund Rules, 2005
7. Management of the Fund.
- The overall management of the fund shall vest in the Managing Committee consisting of the following officers, namely| (A) | Secretary, Food Supplies and Consumer Welfare Department | ... | Chairman |
| (B) | Commissioner of Commercial Taxes, Orissa | ... | Member |
| (C) | Additional/Joint Secretary to Government, Finance Department | ... | Member |
| (D) | Additional/Joint Secretary to Government, Planning &Coordination Department | ... | Member |
| (E) | Financial Advisor-cum-Joint Secretary to Government, FoodSupplies and Consumer Welfare Department | ... | Member |
| (F) | Director, Consumer Welfare-cum-Joint Secretary, Food Suppliesand Consumer Welfare Department | ... | Member Secretary |