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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(4)(iii) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(iii)Suitable arrangements shall be made for the collection and disposal of garbage from such canteen.