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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2)(c) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(c)For the candidates who are eligible for admission, sum of 30 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 70 percentage weightage of the marks obtained in the Interior Design Aptitude Test shall be the merit marks for the Bachelor of Interior Design Course.