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State of Assam - Section

Section 8 in The Assam State Electricity Board Engineering Service Regulations, 1973

8. Qualification for direct recruitment.

- No person shall be appointed to the service by direct recruitment unless he-
(a)holds an Engineering Degree or equivalent qualifications in the respective branches of Engineering viz., Electrical/Mechanical and Civil from any Indian University/Institution or Foreign University/ Institution which has been notified by the Government of Assam as recognised for the purpose of recruitment for a superior post of Engineering Service under the State Government;
(b)produces from the Medical Authority, a certificate of mental and physical fitness in all respects for active outdoor duties;
Note. - Fee to the Medical Authority may be payable by the candidate.
(c)his character and antecedents are such as to qualify him for such service :
Provided that any person who is dismissed or discharged from service of the Government or any other organisation for misconduct or who is convicted of any offence involving moral turpitude shall be disqualified for recruitment.