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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(a) in The Assam State Electricity Board Engineering Service Regulations, 1973

(a)holds an Engineering Degree or equivalent qualifications in the respective branches of Engineering viz., Electrical/Mechanical and Civil from any Indian University/Institution or Foreign University/ Institution which has been notified by the Government of Assam as recognised for the purpose of recruitment for a superior post of Engineering Service under the State Government;