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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(4)(d) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(d)during the inspection particular attention shall be paid to the safety and operational aspects of the train movements and to see that staff are in possession of statutory rule books; instruction books, registers, forms, and the transportation, electrical, permanent-way and signal and telecommunication staff are fully acquainted with the duties to be carried out after electric traction is introduced.