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Himachal Pradesh High Court

M/S Kundlas Loh Udyog vs . Hpsebl on 7 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

M/s Kundlas Loh Udyog vs. HPSEBL .

CWP No. 3972/2023

7.7.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Manik Sethi, Advocate, for the petitioner.

Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the respondent.

CWP No. 3972/2023 & CMP No.7501/2023 Reply within four weeks. List along with CWP No. 2503/2023. In the meanwhile, operation of demand notice dated 1.6.2023 (Annexure P-8) qua average security deposit is ordered to be stayed. However, it is made clear that the petitioner shall continue to deposit the regular electricity bills that may be raised by the respondent-Board from time to time, subject to final outcome of this petition.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 7.7.2023 (pankaj) ::: Downloaded on - 12/07/2023 20:37:43 :::CIS