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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(15)All the candidates called for counseling shall produce the specified Original documents along with duly attested photocopies of the Original documents and the Convener of Ed.CET admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)Procedure to fill up the seats through S.W.II: Category-A seats (80%) in Un-Aided [***] [Omitted 'Minority' by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).] Colleges of Education which have opted for Ed.CET and admissions through Ed.CET-AC Window.