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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15)(b) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(b)Procedure to fill up the seats through S.W.II: Category-A seats (80%) in Un-Aided [***] [Omitted 'Minority' by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).] Colleges of Education which have opted for Ed.CET and admissions through Ed.CET-AC Window.