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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)Every application for renewal of a licence under Section 4 shall be made in Form I. The application shall be accompanied by the following documents, namely :
(a)the licence sought to be renewed;
(b)the treasury receipt showing that the appropriate fee for renewal of the licence specified in Rule 8 has been paid.