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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(b) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the treasury receipt showing that the appropriate fee for renewal of the licence specified in Rule 8 has been paid.