Madhya Pradesh High Court
Ku. Monika Dwivedi vs Mp Pollution Control Board Thr. on 11 April, 2018
THE HIGH COURT OF MADHYA PRADESH WP-108-2017 (KU. MONIKA DWIVEDI Vs MP POLLUTION CONTROL BOARD THR.) 8 Gwalior, Dated : 11-04-2018 Parties through their counsel. List this matter after one week, as prayed by counsel for the petitioner to prepare and argue the matter.
sh (S. A. DHARMADHIKARI) e JUDGE ad Pr a hy Prachi ad Digitally signed by PRACHI MISHRA Date: 2018.04.11 18:39:17 +05'30' M of rt ou C h ig H