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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)The operator shall alert the concerned agency in the event of situations as referred to in sub-rules (1), (2) or (3), and which constitute a serious danger to safety of the petroleum activities.