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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Bharathiar University Act, 1981

(1)No college within the University area shall be affiliated to any University other than the Bharathiar University:[Provided that this sub-section shall not apply to the Defence Services Staff College, Wellington, the Nilgiris District.] [Added by Tamil Nadu Act 45 of 1983.]