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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(1)The Orissa Electricity Regulatory Commission (Consumer Right to Information and Standards of Performance) Regulation, 1998 is hereby repealed to the extent these Regulations has made specific provisions.