(1)There shall be a Standing Committee for the State Sports Council consisting of the following members, namely:-(a)President of State Sports Council;(b)Vice President;(c)Government(d)Finance Secretary (Expenditure);(e)Director of Public Instruction;(f)Director, Sports and Youth Welfare;(g)Secretary, State Sports Council;(h)Five Members elected by the members of the State Sports Council from among the elected members of whom one shall be a member representing the elected members of the District Sports Council and one shall be a sports expert having international standard.
