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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1)(h) in Kerala Sports Act, 2000

(h)Five Members elected by the members of the State Sports Council from among the elected members of whom one shall be a member representing the elected members of the District Sports Council and one shall be a sports expert having international standard.