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[Cites 0, Cited by 0] [Section 63(11)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(11)(b) in Rajasthan Factories Rules, 1951

(b)The types of first-aid fire fighting equipments to be provided shall be determined by considering the different types of fire risks which are classified as follows:—
(i)"Class A fire"-Fire due to combustible materials such as wood, textile, paper, rubbish and the like.