Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(11) in Rajasthan Factories Rules, 1951

(11)First-aid fire fighting arrangements.— (a) In every factory there shall be provided and maintained adequate and suitable fire fighting equipment for fighting fires in the early stages, those being referred to as first aid fire fighting equipment in this rule.
(b)The types of first-aid fire fighting equipments to be provided shall be determined by considering the different types of fire risks which are classified as follows:—
(i)"Class A fire"-Fire due to combustible materials such as wood, textile, paper, rubbish and the like.