Section 9 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967
9. Record of Vehicles.
- The Controlling Officer shall be responsible for the proper maintenance in respect of each vehicle under his control of:(a)a log book in Form No. 1.(b)a register to show the cost of petrol or powerine etc, consumed incidental receipts and expenditure in Form No.2.(c)an inventory of equipment in Form No.3.
