Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(b) in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967 (b)a register to show the cost of petrol or powerine etc, consumed incidental receipts and expenditure in Form No.2.
