Orissa High Court
District Inspector Of Schools vs Naba Basanta Rani ..... Opposite Party on 19 May, 2022
Author: B.R. Sarangi
Bench: B.R. Sarangi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No.28431 of 2013
District Inspector of Schools, ..... Petitioners
Chhatrapur and others
Mr. S.Jena, SC
S & ME Department
Vs.
Naba Basanta Rani ..... Opposite Party
CORAM:
DR. JUSTICE B.R. SARANGI
MISS JUSTICE SAVITRI RATHO
ORDER
19.05.2022 Order No.
05. This matter is taken up through hybrid mode.
2. Heard Mr. S.Jena, learned Standing Counsel for School and Mass Education Department on behalf of the petitioners-State.
3. Since the issue involved in this case is analogous to W.P.(C) No.13167 of 2012 and batch (State of Odisha & Ors. v. Banchanidhi Das) disposed of on 28.03.2022 by this Court, this writ petition stands disposed of in terms of the said order.
Issue urgent certified copy as per rules.
(DR. B.R. SARANGI) JUDGE (SAVITRI RATHO) JUDGE Ashok/Bichi Page 1 of 1