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Madhya Pradesh High Court

Dinesh Sharma vs The State Of Madhya Pradesh on 14 June, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 3130 of 2016 (DINESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-06-2023 List along with M.Cr.C.No.47077/2022.

(SATYENDRA KUMAR SINGH) JUDGE (alok) ALOK KUMAR 2023.06.14 16:56:55 +05'30'