Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(3) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (3)If any alteration is carried out either in equipment or in wiring, the same shall be intimated to the Licensee for updating the Test Report.
